Citation : 2017 Latest Caselaw 4938 ALL
Judgement Date : 3 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- FIRST APPEAL No. - 678 of 2017 Appellant :- Mayank Jain Respondent :- Smt. Neha Jain Counsel for Appellant :- Nanhe Lal Tripathi Hon'ble Arun Tandon,J.
Hon'ble Rajiv Joshi,J.
Let notice be issued to the respondent fixing 7th November, 2017 as the date.
Steps be taken by speed post within three days.
Respondent may file counter affidavit by the next date fixed.
List on 7th November, 2017.
(Rajiv Joshi, J.) (Arun Tandon, J.)
Order Date :- 3.10.2017
Sushil/-
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