Pappu Alias Mordhwaj vs State Of U.P.
2017 Latest Caselaw 4922 ALL

Citation : 2017 Latest Caselaw 4922 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Pappu Alias Mordhwaj vs State Of U.P. on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1489 of 2017
 

 
Applicant :- Pappu Alias Mordhwaj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinay Kumar Pathak
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Praveen Kumar Sharma filed parcha on behalf of applicant be taken on record.

List in the next cause list.

Order Date :- 3.10.2017

Gss

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