Rituparna Roy vs State Of U.P.Through Its ...
2017 Latest Caselaw 4918 ALL

Citation : 2017 Latest Caselaw 4918 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Rituparna Roy vs State Of U.P.Through Its ... on 3 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- U/S 482/378/407 No. - 2701 of 2005
 
Applicant :- Rituparna Roy
 
Opposite Party :- State Of U.P.Through Its Secy,Home,Civil Sectt,Lko.& Another
 
Counsel for Applicant :- I.B.Singh,Abhinav N.Trivedi
 
Counsel for Opposite Party :- Govt.Advocate,Janardan Singh,R.K. Khare
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant.

2. List in the next cause list.

Order Date :- 3.10.2017

Pachhere/-

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