Nirankar Trivedi And Another. vs State Of U.P.& Another.
2017 Latest Caselaw 4917 ALL

Citation : 2017 Latest Caselaw 4917 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Nirankar Trivedi And Another. vs State Of U.P.& Another. on 3 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- U/S 482/378/407 No. - 2153 of 2005
 
Applicant :- Nirankar Trivedi And Another.
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It is informed to the Court that opposite party no. 2 has died.

2. Sri Durgendra Kumar Tiwari, Advocate filed his power on behalf of wife of opposite party no. 2 to contest the case which is taken on record.

3. Objection, if any, may be filed within two weeks.

4. List in first week of November, 2017.

Order Date :- 3.10.2017

Pachhere/-

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