Lal Chand & Others vs Shashi Bhushan Upadhyay & Others
2017 Latest Caselaw 4915 ALL

Citation : 2017 Latest Caselaw 4915 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Lal Chand & Others vs Shashi Bhushan Upadhyay & Others on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1035 of 2007
 

 
Appellant :- Lal Chand & Others
 
Respondent :- Shashi Bhushan Upadhyay & Others
 
Counsel for Appellant :- Madhusudan Dixit
 
Counsel for Respondent :- S.K. Dubey,Atul Kumar Singh,V.K. Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Indu Prakash Tiwari, Advocate, holding brief of Sri Madhusudan Dixit, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 3.10.2017

Gss

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