Ram Gopal Dixit And Others vs Jitendra Kumar And Others
2017 Latest Caselaw 4913 ALL

Citation : 2017 Latest Caselaw 4913 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Ram Gopal Dixit And Others vs Jitendra Kumar And Others on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 416 of 2009
 

 
Appellant :- Ram Gopal Dixit And Others
 
Respondent :- Jitendra Kumar And Others
 
Counsel for Appellant :- Brijesh Chandra Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to remove the defect in filing the appeal.

List thereafter.

Order Date :- 3.10.2017

Gss

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