Yogendra Sahai Saxena, Advocate vs The Vice Chairman, Alld. ...
2017 Latest Caselaw 4911 ALL

Citation : 2017 Latest Caselaw 4911 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Yogendra Sahai Saxena, Advocate vs The Vice Chairman, Alld. ... on 3 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 13587 of 2004
 

 
Petitioner :- Yogendra Sahai Saxena, Advocate
 
Respondent :- The Vice Chairman, Alld. Development Authorityalld. &Ors.
 
Counsel for Petitioner :- Yogendra Sahai Saxena,Vishnu Sahai
 
Counsel for Respondent :- A.K. Misra,Anoop Trivedi,Rajesh Shukla,S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The cases of Sri Anoop Trivedi, learned counsel for the respondents are reported to be adjourned till today.

List in the next cause list.

Order Date :- 3.10.2017

Ishan

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