Mahesh Chand Gupta Kirana ... vs The S.B.I. (K.N.S.B.), ...
2017 Latest Caselaw 4907 ALL

Citation : 2017 Latest Caselaw 4907 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Mahesh Chand Gupta Kirana ... vs The S.B.I. (K.N.S.B.), ... on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 236 of 2001
 

 
Appellant :- Mahesh Chand Gupta Kirana Merchant And Another
 
Respondent :- The S.B.I. (K.N.S.B.), Shahjahanpur And Others
 
Counsel for Appellant :- R.L.Verma,Purushottam Pandey
 
Counsel for Respondent :- A.K.Misra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list.

List in the next cause list as peremptorily.

Order Date :- 3.10.2017

Gss

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