Dev Murat And Others vs Smt. Sheela Rai And Others
2017 Latest Caselaw 4905 ALL

Citation : 2017 Latest Caselaw 4905 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Dev Murat And Others vs Smt. Sheela Rai And Others on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 763 of 2002
 

 
Appellant :- Dev Murat And Others
 
Respondent :- Smt. Sheela Rai And Others
 
Counsel for Appellant :- Namwar Singh,Sanjeev Singh
 
Counsel for Respondent :- H.N. Sharma,G.S. Bhatt,P.K. Bhatt,Shailendra Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondent, list in the next cause list.

Order Date :- 3.10.2017

Gss

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