Smt. Shanti Devi And Others vs Smt. Niranjan Lal And Another
2017 Latest Caselaw 4904 ALL

Citation : 2017 Latest Caselaw 4904 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Smt. Shanti Devi And Others vs Smt. Niranjan Lal And Another on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1265 of 2002
 

 
Appellant :- Smt. Shanti Devi And Others
 
Respondent :- Smt. Niranjan Lal And Another
 
Counsel for Appellant :- P.C.Jain
 
Counsel for Respondent :- Santosh Kumar,Gaurav Sharma,L.K.Shukla,N.K. Chaturvedi,S.S. Upadhyay,Smt. Sadhana.Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Record of court below has not been sent by the office.

List in the next cause list along with the record of court below.

Order Date :- 3.10.2017

Gss

Download the LatestLaws.com Mobile App