Kunwar Pal vs Smt. Savita
2017 Latest Caselaw 4899 ALL

Citation : 2017 Latest Caselaw 4899 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Kunwar Pal vs Smt. Savita on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 37 of 2007
 

 
Appellant :- Kunwar Pal
 
Respondent :- Smt. Savita
 
Counsel for Appellant :- Ajay Kumar Sharma
 
Counsel for Respondent :- Vikrant Rana
 

 
Hon'ble Bachchoo Lal,J.

Sri Ajay Kumar Sharma, learned counsel for the appellant has sent illness slip.

Sri Chandravir Singh, Advocate, holding brief of Sri Vikrant Rana, learned counsel for the respondent states that at several times, learned counsel for the appellant has sent illness slip.

In the interest of justice, the case is passed over for the day.

List after two weeks.

Order Date :- 3.10.2017

Gss

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