Smt. Guddi Kaushik vs Ram Kishan Sharma & Others
2017 Latest Caselaw 4897 ALL

Citation : 2017 Latest Caselaw 4897 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Smt. Guddi Kaushik vs Ram Kishan Sharma & Others on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 420 of 2009
 

 
Appellant :- Smt. Guddi Kaushik
 
Respondent :- Ram Kishan Sharma & Others
 
Counsel for Appellant :- Vinod Sinha,Mahesh Sharma
 
Counsel for Respondent :- Sanjay Mishra,Suman Jaiswal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Suman Jaiswal, learned counsel for the appellant.

List after ten days.

Order Date :- 3.10.2017

Gss

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