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Abdul Rahman Khan Alias Bhola And ... vs Fateh Mohammad Khan And Another
2017 Latest Caselaw 4896 ALL

Citation : 2017 Latest Caselaw 4896 ALL
Judgement Date : 3 October, 2017

Allahabad High Court
Abdul Rahman Khan Alias Bhola And ... vs Fateh Mohammad Khan And Another on 3 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1132 of 2003
 

 
Appellant :- Abdul Rahman Khan Alias Bhola And Another
 
Respondent :- Fateh Mohammad Khan And Another
 
Counsel for Appellant :- M.A. Qadeer,Birendra Singh Singraur
 
Counsel for Respondent :- P.N.Kharey,Dhiraj Srivastava,Prashant Kharey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the parties are present.

Summon the lower court's  record within a period of four weeks.

List thereafter.

Order Date :- 3.10.2017

Gss

 

 

 
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