M/S Tin Company Of India vs New Okhla Industrial Development ...
2017 Latest Caselaw 4894 ALL

Citation : 2017 Latest Caselaw 4894 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

M/S Tin Company Of India vs New Okhla Industrial Development ... on 3 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 383 of 2006
 

 
Appellant :- M/S Tin Company Of India
 
Respondent :- New Okhla Industrial Development Authority
 
Counsel for Appellant :- Nitin Sharma
 
Counsel for Respondent :- S.K.Purwar,M.N. Singh,Shivam Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Nitin Sharma, learned counsel for the appellant.

List after two weeks.

Order Date :- 3.10.2017

Gss

Download the LatestLaws.com Mobile App