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Barati Lal vs Darbari Lal & Others
2017 Latest Caselaw 4893 ALL

Citation : 2017 Latest Caselaw 4893 ALL
Judgement Date : 3 October, 2017

Allahabad High Court
Barati Lal vs Darbari Lal & Others on 3 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 78 of 2006
 

 
Appellant :- Barati Lal
 
Respondent :- Darbari Lal & Others
 
Counsel for Appellant :- Anil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list.

List after three weeks.

Order Date :- 3.10.2017

Gss

 

 

 
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