Shan Mohammad & Another vs State Of U.P.
2017 Latest Caselaw 7514 ALL

Citation : 2017 Latest Caselaw 7514 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Shan Mohammad & Another vs State Of U.P. on 30 November, 2017

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL APPEAL No. - 3958 of 2014
 

 
Appellant :- Shan Mohammad & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vinay Saran,Brij Gopal Singh,Brij Raj Singh,Prabhakar Vardhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

For orders see my order of date passed in Criminal Appeal No.3976 of 2014 (Kamlesh Kumar Yadav Vs. State of U.P.).

Order Date :- 30.11.2017

Shahroz

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