Anil Pandey And 4 Ors. vs Smt. Lalti Devi
2017 Latest Caselaw 7509 ALL

Citation : 2017 Latest Caselaw 7509 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Anil Pandey And 4 Ors. vs Smt. Lalti Devi on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 626 of 2016
 

 
Appellant :- Anil Pandey And 4 Ors.
 
Respondent :- Smt. Lalti Devi
 
Counsel for Appellant :- Saksham Srivastava,Anoop Trivedi
 
Counsel for Respondent :- Jitendra Kumar Singh,Gokaran Singh,Suresh Chandra Varma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Suresh Chandra Varma,learned counsel for the respondent.

List after three weeks.

Order Date :- 30.11.2017

Gss

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