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Ghura Yadava And Another vs Ram Nath Yadava And 2 Others
2017 Latest Caselaw 7508 ALL

Citation : 2017 Latest Caselaw 7508 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Ghura Yadava And Another vs Ram Nath Yadava And 2 Others on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 90 of 2017
 

 
Appellant :- Ghura Yadava And Another
 
Respondent :- Ram Nath Yadava And 2 Others
 
Counsel for Appellant :- Radha Kant Singh
 
Counsel for Respondent :- Naveen Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Radha Kant Singh, learned counsel for the appellants.

List in due course.

Order Date :- 30.11.2017

Gss

 

 

 
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