Nitya Nand Goyal vs State Bank Of India And Others
2017 Latest Caselaw 7501 ALL

Citation : 2017 Latest Caselaw 7501 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Nitya Nand Goyal vs State Bank Of India And Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 231 of 2010
 

 
Appellant :- Nitya Nand Goyal
 
Respondent :- State Bank Of India And Others
 
Counsel for Appellant :- Ramendra Asthana
 
Counsel for Respondent :- Nimai Dass,Suresh Chandra Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Record shows that respondent nos. 2 to 5 are not served.

Issue fresh notice to the respondent nos. 2 to 5 by both ways i.e. R.P.A.D. and ordinary process.

Steps be taken within ten days.

List after service of notice upon the respondent nos. 2 to 5.

Order Date :- 30.11.2017

Gss

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