Balak Ram And Others vs Shiv Saran Lal And Others
2017 Latest Caselaw 7500 ALL

Citation : 2017 Latest Caselaw 7500 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Balak Ram And Others vs Shiv Saran Lal And Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 457 of 2012
 

 
Appellant :- Balak Ram And Others
 
Respondent :- Shiv Saran Lal And Others
 
Counsel for Appellant :- Ved Prakash Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ved Prakash Pandey, learned counsel for the appellants.

List in due course.

Order Date :- 30.11.2017

Gss

Download the LatestLaws.com Mobile App