Ratan Khanna And 2 Ors. vs Moradabad Development Authority
2017 Latest Caselaw 7497 ALL

Citation : 2017 Latest Caselaw 7497 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Ratan Khanna And 2 Ors. vs Moradabad Development Authority on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 167 of 2014
 

 
Appellant :- Ratan Khanna And 2 Ors.
 
Respondent :- Moradabad Development Authority
 
Counsel for Appellant :- Kshitij Shailendra
 
Counsel for Respondent :- P.K. Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after two weeks as peremptorily.

Interim order, if any, is extended till the next date of listing.

Order Date :- 30.11.2017

Gss

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