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Braham vs Satya Prakash And 6 Others
2017 Latest Caselaw 7496 ALL

Citation : 2017 Latest Caselaw 7496 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Braham vs Satya Prakash And 6 Others on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 3 of 2017
 

 
Appellant :- Braham
 
Respondent :- Satya Prakash And 6 Others
 
Counsel for Appellant :- Vipin Chandra Dixit
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit annexing the certified copy of decree of lower appellate court has been filed on behalf of appellant be taken on record.

The defect has been removed.

Office is directed to allot the regular number to this appeal.

List after ten days.

Order Date :- 30.11.2017

Gss

 

 

 
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