Muslim vs Aslam And Another
2017 Latest Caselaw 7486 ALL

Citation : 2017 Latest Caselaw 7486 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Muslim vs Aslam And Another on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1027 of 2016
 

 
Appellant :- Muslim
 
Respondent :- Aslam And Another
 
Counsel for Appellant :- Mohd. Hesamuddin Khan,Archit Mandhyan
 
Counsel for Respondent :- Chandra Bhan Gupta
 

 
Hon'ble Bachchoo Lal,J.

Issue fresh notice to the respondent no. 1 by both ways i.e. R.P.A.D. and ordinary process.

Steps be taken with ten days.

List after service of notice upon respondent no. 1.

Interim order, if any, is extended till the next date of listing.

Order Date :- 30.11.2017

Gss

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