Jeet Narayan vs Rajendra Prasad Rai
2017 Latest Caselaw 7484 ALL

Citation : 2017 Latest Caselaw 7484 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Jeet Narayan vs Rajendra Prasad Rai on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 195 of 2017
 

 
Appellant :- Jeet Narayan
 
Respondent :- Rajendra Prasad Rai
 
Counsel for Appellant :- Kamalendra Kumar Maurya,Santosh Kumar Rai
 
Counsel for Respondent :- A.P. Paul,Brij Bhushan Paul
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted one week's time to file supplementary affidavit.

List thereafter.

Order Date :- 30.11.2017

Gss

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