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Trimal Singh vs Sri Malook Singh And Another
2017 Latest Caselaw 7482 ALL

Citation : 2017 Latest Caselaw 7482 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Trimal Singh vs Sri Malook Singh And Another on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 3 of 2017
 

 
Appellant :- Trimal Singh
 
Respondent :- Sri Malook Singh And Another
 
Counsel for Appellant :- Rajesh Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, the case is passed over for the day.

List after three weeks.

Order Date :- 30.11.2017

Gss

 

 

 
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