Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ganesh Kumar vs Subedar Singh And 3 Others
2017 Latest Caselaw 7481 ALL

Citation : 2017 Latest Caselaw 7481 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Ganesh Kumar vs Subedar Singh And 3 Others on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 244 of 2017
 

 
Appellant :- Ganesh Kumar
 
Respondent :- Subedar Singh And 3 Others
 
Counsel for Appellant :- Sudeep Harkauli
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Pankaj Tripathi, Advocate, holding brief of Sri Sudeep Harkauli,  learned counsel for the appellant, list after two weeks.

Order Date :- 30.11.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter