Kamla Devi vs Babu Ram
2017 Latest Caselaw 7475 ALL

Citation : 2017 Latest Caselaw 7475 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Kamla Devi vs Babu Ram on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1303 of 2016
 

 
Appellant :- Kamla Devi
 
Respondent :- Babu Ram
 
Counsel for Appellant :- Prem Prakash Chaudhary,Gyan Prakash Verma
 
Counsel for Respondent :- Rahul Mishra,Shiva Kant Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Gyan Prakash Verma, learned counsel for the appellant has sent illness slip.

Sri Rahul Mishra, learned counsel for the respondent is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 30.11.2017

Gss

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