Smt. Ramphali vs Union Of India, Thru' G.M. , ...
2017 Latest Caselaw 7472 ALL

Citation : 2017 Latest Caselaw 7472 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Smt. Ramphali vs Union Of India, Thru' G.M. , ... on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1115 of 2012
 

 
Appellant :- Smt. Ramphali
 
Respondent :- Union Of India, Thru' G.M. , Northern Railway And Others
 
Counsel for Appellant :- Prabhakar Awasthi
 
Counsel for Respondent :- Sudhir Bharti,S.C.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 30.11.2017

Gss

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