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Bhupat vs Nagar Nigam,Gorakhpur
2017 Latest Caselaw 7471 ALL

Citation : 2017 Latest Caselaw 7471 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Bhupat vs Nagar Nigam,Gorakhpur on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 2 of 2012
 

 
Appellant :- Bhupat
 
Respondent :- Nagar Nigam,Gorakhpur
 
Counsel for Appellant :- Salil Kumar Rai
 

 
Hon'ble Bachchoo Lal,J.

Learned Standing Counsel pointed out that Sri Salil Kumar Rai, learned counsel for the appellant has been elevated to the bench of this court.

Issue notice to the appellant to engage another counsel.

List after service of notice upon the appellant.

Order Date :- 30.11.2017

Gss

 

 

 
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