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Shiva Kant vs Smt.Dhanraji And Others
2017 Latest Caselaw 7469 ALL

Citation : 2017 Latest Caselaw 7469 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Shiva Kant vs Smt.Dhanraji And Others on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1098 of 2010
 

 
Appellant :- Shiva Kant
 
Respondent :- Smt.Dhanraji And Others
 
Counsel for Appellant :- Vinod Swarup,Krishna Mohan Mishra
 
Counsel for Respondent :- Amit Negi,M.K. Maurya,V.Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Vinod Swarup, learned counsel for the appellant,  seeks adjournment of his cases up to 1.12.2017.

List after two weeks.

Order Date :- 30.11.2017

Gss

 

 

 
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