Sami Ullah & 7 Others vs Udit Singh & 7 Others
2017 Latest Caselaw 7468 ALL

Citation : 2017 Latest Caselaw 7468 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Sami Ullah & 7 Others vs Udit Singh & 7 Others on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 955 of 2015
 

 
Appellant :- Sami Ullah & 7 Others
 
Respondent :- Udit Singh & 7 Others
 
Counsel for Appellant :- Chandra Shekhar Singh
 
Counsel for Respondent :- Shiv Shankar Shukla
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Chandra Shekhar Singh, learned counsel for the appellants.

List after three weeks.

Order Date :- 30.11.2017

Gss

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