Shaudan Singh And 3 Others vs Kunwarpal Singh
2017 Latest Caselaw 7467 ALL

Citation : 2017 Latest Caselaw 7467 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Shaudan Singh And 3 Others vs Kunwarpal Singh on 30 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1477 of 2014
 

 
Appellant :- Shaudan Singh And 3 Others
 
Respondent :- Kunwarpal Singh
 
Counsel for Appellant :- Yogendra Kumar Srivastava,Smt. Anita Srivastava
 
Counsel for Respondent :- Vijay Prakash Singh Kushw
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Yogendra Kumar Srivastava, learned counsel for the appellants.

List after three weeks.

Order Date :- 30.11.2017

Gss

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