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Pala vs Madan Lal
2017 Latest Caselaw 7462 ALL

Citation : 2017 Latest Caselaw 7462 ALL
Judgement Date : 30 November, 2017

Allahabad High Court
Pala vs Madan Lal on 30 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 749 of 2015
 

 
Appellant :- Pala
 
Respondent :- Madan Lal
 
Counsel for Appellant :- K. Ajit
 
Counsel for Respondent :- Ramindra Kr. Mishra,Abdul Majeed,Sufia Saba
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Arvind Srivastava III, learned counsel for the appellant.

List after three weeks.

Order Date :- 30.11.2017

Gss

 

 

 
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