Principal Commissioner Of ... vs M/S Indo Overseas Prop. Shri ...
2017 Latest Caselaw 7461 ALL

Citation : 2017 Latest Caselaw 7461 ALL
Judgement Date : 30 November, 2017

Allahabad High Court

Principal Commissioner Of ... vs M/S Indo Overseas Prop. Shri ... on 30 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CUSTOM APPEAL No. - 329 of 2017
 

 
Appellant :- Principal Commissioner Of Customs Noida
 
Respondent :- M/S Indo Overseas Prop. Shri Roshan Lal
 
Counsel for Appellant :- Krishna Agarawal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Issue notice to the respondent by RPAD returnable at an early date.

Order Date :- 30.11.2017

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