Shri Khushi Ram (Since Deceased) ... vs Hemant Kumar 7 Others
2017 Latest Caselaw 7445 ALL

Citation : 2017 Latest Caselaw 7445 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Shri Khushi Ram (Since Deceased) ... vs Hemant Kumar 7 Others on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 817 of 2013
 

 
Appellant :- Shri Khushi Ram (Since Deceased) And 6 Others
 
Respondent :- Hemant Kumar 7 Others
 
Counsel for Appellant :- A.K. Sharma,Rajeev Misra
 
Counsel for Respondent :- Neeraj Srivastava,Raghubir Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List in due course.

Order Date :- 29.11.2017

Gss

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