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Sri Sri Holika Sampat Maiya Thru. ... vs Bharat And 43 Others
2017 Latest Caselaw 7444 ALL

Citation : 2017 Latest Caselaw 7444 ALL
Judgement Date : 29 November, 2017

Allahabad High Court
Sri Sri Holika Sampat Maiya Thru. ... vs Bharat And 43 Others on 29 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 643 of 2013
 

 
Appellant :- Sri Sri Holika Sampat Maiya Thru. Mami And 2 Others
 
Respondent :- Bharat And 43 Others
 
Counsel for Appellant :- A.P. Tewari,S.S. Tripathi
 
Counsel for Respondent :- Arvind Kumar Jaiswal,Abhishek Jaiswal,M.K. Nigam,Pawan Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.S.Tripathi, learned counsel for the appellants.

List in due course.

Order Date :- 29.11.2017

Gss

 

 

 
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