Chandrabali Rai vs Sanjiv Rai And 5 Ors.
2017 Latest Caselaw 7422 ALL

Citation : 2017 Latest Caselaw 7422 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Chandrabali Rai vs Sanjiv Rai And 5 Ors. on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 549 of 2013
 

 
Appellant :- Chandrabali Rai
 
Respondent :- Sanjiv Rai And 5 Ors.
 
Counsel for Appellant :- P.P. Chaudhary,Ravi Kiran Jain,Shyam Lal
 
Counsel for Respondent :- Ramesh Chandra,Shashi Kant Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 15.2.2016 shows that notices issued to respondent nos. 2,3 and 4 have not returned back.

Issue fresh notice to the respondent nos. 2,3, and 4 on their correct addresses by both ways i.e. R.P.A.D. and ordinary process.

Steps be taken within two weeks.

List after service of notice upon the above respondents.

Order Date :- 29.11.2017

Gss

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