Rajdeo Rai (Deceased) And 12 ... vs Dukhran Rai (Deceased) And 9 ...
2017 Latest Caselaw 7417 ALL

Citation : 2017 Latest Caselaw 7417 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Rajdeo Rai (Deceased) And 12 ... vs Dukhran Rai (Deceased) And 9 ... on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 715 of 2017
 

 
Appellant :- Rajdeo Rai (Deceased) And 12 Others
 
Respondent :- Dukhran Rai (Deceased) And 9 Others
 
Counsel for Appellant :- Amrendra Pratap Singh,Ramesh Prasad Mishra
 
Counsel for Respondent :- Rajendra Rai
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 29.11.2017

Gss

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