Krishanpal Singh vs Dharampal And 9 Others
2017 Latest Caselaw 7415 ALL

Citation : 2017 Latest Caselaw 7415 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Krishanpal Singh vs Dharampal And 9 Others on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1336 of 2014
 

 
Appellant :- Krishanpal Singh
 
Respondent :- Dharampal And 9 Others
 
Counsel for Appellant :- Nitin Srivastava
 
Counsel for Respondent :- R.K. Dhama,R.K. Dhama
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Anwar Hussain, Advocate, holding brief of Sri Nitin Srivastava, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 29.11.2017

Gss

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