Shail Nath Singh Alias Vishram ... vs Ramesh Chandra And 3 Others
2017 Latest Caselaw 7409 ALL

Citation : 2017 Latest Caselaw 7409 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Shail Nath Singh Alias Vishram ... vs Ramesh Chandra And 3 Others on 29 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1208 of 2014
 

 
Appellant :- Shail Nath Singh Alias Vishram Singh And Anr.
 
Respondent :- Ramesh Chandra And 3 Others
 
Counsel for Appellant :- A.K. Rai,Vishnu Kr. Singh
 
Counsel for Respondent :- P.K. Giri,Rajesh Kumar,Shiv Nath Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 29.11.2017

Gss

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