Pancham vs State Of U.P. & 5 Others
2017 Latest Caselaw 7408 ALL

Citation : 2017 Latest Caselaw 7408 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

Pancham vs State Of U.P. & 5 Others on 29 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 55998 of 2017
 

 
Petitioner :- Pancham
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- S.S. Sharma
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav,Syed Mohammad Abbas Abdy
 

 
Hon'ble Manoj Kumar Gupta,J.

A copy of writ petition has been served upon Sri Syed Mohd. Abbas Abdy, learned counsel for the respondents.

As jointly prayed, put up as fresh on 6 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 29.11.2017

skv

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