C.I.T. (C) Kanpur vs M/S Shyam Biri Works Pvt. Ltd. ...
2017 Latest Caselaw 7407 ALL

Citation : 2017 Latest Caselaw 7407 ALL
Judgement Date : 29 November, 2017

Allahabad High Court

C.I.T. (C) Kanpur vs M/S Shyam Biri Works Pvt. Ltd. ... on 29 November, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL No. - 724 of 2012
 

 
Appellant :- C.I.T. (C) Kanpur
 
Respondent :- M/S Shyam Biri Works Pvt. Ltd. Allahabad
 
Counsel for Appellant :- Bharat Ji Agrawal,Gaurav Mahajan,S.S.C. I.T.
 
Counsel for Respondent :- R.P. Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

List after two weeks to enable the learned counsel for the respondent to supply the fresh copy of the paper books.

Order Date :- 29.11.2017

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