Smt. Urmila Devi & 4 Others vs Additional Commissioner (First) ...
2017 Latest Caselaw 7389 ALL

Citation : 2017 Latest Caselaw 7389 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Smt. Urmila Devi & 4 Others vs Additional Commissioner (First) ... on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 56559 of 2017
 

 
Petitioner :- Smt. Urmila Devi & 4 Others
 
Respondent :- Additional Commissioner (First) Alld. Division & 7 Ors.
 
Counsel for Petitioner :- Shyam Lal Yadav, Aprajit Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to respondents 4 to 8 fixing an early date. Counter affidavit, if any be filed by the next date of listing.

Having regard to the facts of the case and the submissions made, the private respondents are restrained from alienating the property till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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