Kallua vs State Of U.P. & 9 Others
2017 Latest Caselaw 7385 ALL

Citation : 2017 Latest Caselaw 7385 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Kallua vs State Of U.P. & 9 Others on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 56511 of 2017
 

 
Petitioner :- Kallua
 
Respondent :- State Of U.P. & 9 Others
 
Counsel for Petitioner :- Pavan Kumar,Aditya Shukla
 
Counsel for Respondent :- C.S.C.,Anand Kumar Yadav,Krishna Kant Dwivedi
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner seeks time to study the matter.

As jointly prayed, put up as fresh on 8 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

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