Rajesh Kumar & 3 Others vs State Of U.P. & 3 Others
2017 Latest Caselaw 7384 ALL

Citation : 2017 Latest Caselaw 7384 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Rajesh Kumar & 3 Others vs State Of U.P. & 3 Others on 28 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 35116 of 2017
 

 
Petitioner :- Rajesh Kumar & 3 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Brij Kumar Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

The second supplementary affidavit filed today is taken on record.

Counsel for the petitioners seeks time to bring on record the list of BPL card holders of the year 2009 to demonstrate that the petitioners were included in such list to meet the query of the Court which was raised by order dated 9.8.2017.

As prayed, put up in the additional cause list on 5 December 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 28.11.2017

skv

Download the LatestLaws.com Mobile App