Munshi Lal Singh (Since Deceased) ... vs Dhara Singh
2017 Latest Caselaw 7377 ALL

Citation : 2017 Latest Caselaw 7377 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Munshi Lal Singh (Since Deceased) ... vs Dhara Singh on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 107 of 2013
 

 
Appellant :- Munshi Lal Singh (Since Deceased) And 6 Ors.
 
Respondent :- Dhara Singh
 
Counsel for Appellant :- Anil Kumar Tripathi,Sudhir Dixit
 
Counsel for Respondent :- P.K. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sudhir Dixit, learned counsel for the appellants.

List after two weeks.

Order Date :- 28.11.2017

Gss

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