Ram Singh vs Fulchand And 11 Others
2017 Latest Caselaw 7374 ALL

Citation : 2017 Latest Caselaw 7374 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Ram Singh vs Fulchand And 11 Others on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 339 of 2016
 

 
Appellant :- Ram Singh
 
Respondent :- Fulchand And 11 Others
 
Counsel for Appellant :- Sanjai Srivastava
 
Counsel for Respondent :- Vidya Bhushan Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sanjai Srivastava,learned counsel for the appellant.

List after three weeks.

Order Date :- 28.11.2017

Gss

Download the LatestLaws.com Mobile App