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Shakuntala Devi And Anr. vs Mohan Singh @ Trimohan Singh And ...
2017 Latest Caselaw 7369 ALL

Citation : 2017 Latest Caselaw 7369 ALL
Judgement Date : 28 November, 2017

Allahabad High Court
Shakuntala Devi And Anr. vs Mohan Singh @ Trimohan Singh And ... on 28 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 383 of 2011
 

 
Appellant :- Shakuntala Devi And Anr.
 
Respondent :- Mohan Singh @ Trimohan Singh And Others
 
Counsel for Appellant :- Prakash Gupta,Ashish Gupta,S.S.Shukla
 
Counsel for Respondent :- Anshul Kumar Singhal,K.K. Dwivedi,Swapnil Kumar,V.K.Birla,Vinod Kumar Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellants is present.  None is present for the respondents even in revised list.

Issue notice to the legal representatives of respondent no. 7 Prem Singh and respondent no. 11 Rajesh.

Steps be taken wihin ten days.

List after service of notice upon legal representatives of respondent nos. 7 and 11.

Order Date :- 28.11.2017

Gss

 

 

 
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