Raj Pal Singh (Now Deceased) & ... vs Rudda Singh (Now Deceased) & ...
2017 Latest Caselaw 7367 ALL

Citation : 2017 Latest Caselaw 7367 ALL
Judgement Date : 28 November, 2017

Allahabad High Court

Raj Pal Singh (Now Deceased) & ... vs Rudda Singh (Now Deceased) & ... on 28 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 227 of 2011
 

 
Appellant :- Raj Pal Singh (Now Deceased) & Others
 
Respondent :- Rudda Singh (Now Deceased) & Others
 
Counsel for Appellant :- P.K. Singh,B.P. Shukla
 
Counsel for Respondent :- S.D. Kautilya,Anil Kumar,Prabhakar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Anil Kumar, learned counsel for the respondent.

List after two weeks.

Order Date :- 28.11.2017

Gss

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