Citation : 2017 Latest Caselaw 7364 ALL
Judgement Date : 28 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 844 of 2014 Appellant :- Jugul Kishore And 11 Ors. Respondent :- U.P. State Thru' Collector And 2 Ors. Counsel for Appellant :- J.H. Khan,Gulrez Khan,W.H. Khan Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants and perused the record.
Summon the lower court record.
List after receipt of lower court record for final hearing showing the standing counsel as counsel for respondents.
Interim order, if any, is extended till the next date of listing.
Order Date :- 28.11.2017
Gss
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